Calcutta High Court (Appellete Side)
Vvf (India) Ltd vs The Kolkata Municipal Corporation & Ors on 12 November, 2024
Author: Debangsu Basak
Bench: Debangsu Basak
12 12.11.2024
S.D. Ct. No. 26 M.A.T. 2012 of 2024 With CAN 1 of 2024 CAN 2 of 2024 VVF (India) Ltd.
Vs The Kolkata Municipal Corporation & Ors.
Mr. Abhratosh Majumdar, Sr. Adv., Mr. Sayan Sinha Mr. Deepak Kumar Basu Mr. Nilanjan Bhattacharya ...For the Appellant Mr. Sandipan Banerjee Ms. Tanushree Dasgupta ...For the KMC On the prayer made on behalf of the Corporation, list the appeal on November 20, 2024.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)