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State of Rajasthan - Section

Section 7 in Statutes of the Jodhpur National University, Jodhpur, 2010

7. Committees.

(1)The Academic Council may constitute one or more Standing or Special Committees to assist it in performance of its functions.
(2)The Academic Council may, on the recommendation of the President, constitute an Inter-sessional Standing Committee for Academic Affairs, comprising the President, the Pro-President and a nominee of the Chairperson and the said Committee shall assist the President on all matters within the scope of powers and functions of the Academic Council.
(3)All decisions/actions taken by the President on the basis of recommendations of the Standing Committee for Academic Affairs shall be placed before the next meeting of the Academic Council for its ratification.