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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2)(g) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(g)an index plan of the site showing adjoining areas within a radious of 150 metres alround from the proposed site marking clearly therein the boundaries of the proposed layout in red colour, existing road, structures, burial ground and high tension or low-tension power line passing through the site of the layout plan and the level of the site;