Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Bansilal S.Kabra vs Global Trade Finance Ltd. on 12 February, 2015

     ITEM NO.16                          REGISTRAR COURT. 1                SECTION IIA

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                          Criminal Appeal   No(s).   276/2013


     BANSILAL S.KABRA                                                    Appellant(s)

                                                     VERSUS

     GLOBAL TRADE FINANCE LTD.& ANR                                      Respondent(s)

     (with office report)


     WITH
     Crl.A. No. 278-279/2013
     (With Office Report for Direction)

      Crl.A. No. 281-282/2013
     (With Office Report for Direction)

      Crl.A. No. 925/2014
     (With appln.(s) for stay and appln.(s) for permission to file
     additional documents and Office Report)


     Date : 12/02/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr. P. S. Sudheer,Adv.
                                          Mr. Jatin Zaveri,Adv.
                                          Mr. Nikhil Jain,Adv.

     For Respondent(s)
                                         Ms. Asha Gopalan Nair,Adv.
                                         Mr Biju Mattam, Adv.
                                         Ms. Indu Sharma,Adv.
                                         Mrs Ashly Harshad, Adv.
                                         Mr. Harshad V. Hameed,Adv.


Signature Not Verified
                              UPON hearing the counsel the Court made the following
Digitally signed by
Hema Joshi
Date: 2015.02.17
                                                 O R D E R

11:44:44 IST Reason:

Deleted.

Item No.16 CRL.A.NOS. 276, 278-279 OF 2013 No additional documents have been filed by the parties. Matters stand complete. To be listed before the Hon'ble Court alongwith the connected matter. CRL.A.NO. 281-282/2013 Notice for alternative arrangement was issued to the appellant but none has entered appearance. Matter be placed before the Hon'ble Judge in Chambers for further directions.

(RACHNA GUPTA) Registrar