Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 60 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 60. Power to give orders with retrospective effect. - The State Government by notification in the official gazette, give any order with retrospective effect to implement the provisions of this Act..
