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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Haryana - Subsection

Section 95(1)(b) in Punjab Cinemas (Regulation) Rules, 1952

(b)'Motor car' means a motor car as defined in clause (16) of section 2 of the Motor Vehicles Act, 1939 (Central Act IV of 1939).