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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(w) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(w)maintenance of all records and registers required under the Act and the rules and monthly verification of the same by the Management Committee ;