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State of Madhya Pradesh - Section

Section 49 in The M.P. Stamp Rules 1942

49. Keeping of the licence and copies of the Act and Rules at the place of vend for inspection.

- He shall keep at his place of vend his licence and copies in English and Hindi of the Act of the Legislature referring to the stamps sold by him and its Schedules, together with these rules in English and in Hindi, which shall be supplied to him free of charge. He shall permit any intending purchaser to inspect the Act, Schedules and rules.