Section 3(1)(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)were in the service of the Corporation on or after the 1st day of January, 1986 but had retired before the 1st day of November, 1993; and

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