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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(4)(a) in Chhattisgarh Legal Services Authority Rules, 2002

(a)an eminent Social Worker who is engaged in the upliftment of the weaker sections of the people including Scheduled Castes, Scheduled Tribes, Women, Children and rural labourers; or