Section 3 in The Telecommunication Interconnection Usage Charges Regulation, 2003
3. Interconnection Charges .-Interconnection Charges shall continue to be governed by "The Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 2001 (5 of 2001)" and The Telecommunication Interconnection (Port Charges) Regulation, 2001 (6 of 2001), except to the extent modified by this Regulation.
