Delhi High Court - Orders
Sudhir Kumar Aggarwal vs Delhi And District Cricket Association ... on 8 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:11.01.2021
11:41:02
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6178/2020 and CM APPL. 22113/2020
SUDHIR KUMAR AGGARWAL ..... Petitioner
Through: Mr. Rajeev K. Goel, Advocate.
versus
DELHI AND DISTRICT CRICKET ASSOCIATION
& ANR. ..... Respondents
Through: Mr. Saurabh Chadda, Advocate for R-
1 and 2.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.01.2021
1. This hearing has been done by video conferencing.
2. The Hon'ble Judge is on leave today. List on 18th January, 2021.
BY ORDER (COURT MASTER) JANUARY 8, 2021 MR