Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 56(2)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(2)(a) in The Orissa Forest Act, 1972

(a)a notice in writing informing him of the grounds on which it is proposed to confiscate such property;