Section 115(1)(a) in Rajasthan Panchayati Raj Rules, 1996

[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

(a)to maintain the following records to the pounds: -

(i)cattle pound register in Form No. XV;

(ii)receipt book showing particulars of the impounded cattle in Form No. XVI.

(iii)pass books showing delivery of the cattle impounded in Form No. XVII and XVIII, and

(iv)account of charges to be paid by the owner of the cattle in Form No. XIX and sale proceeds;

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