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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Punjab - Subsection

Section 188(1)(f) in The Punjab Panchayati Raj Act, 1994

(f)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Zila Parishad ;