Section 10(2)(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

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State of Uttar Pradesh - Subsection

Section 10(2)(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(vii)Any request made by the consumer in future for load beyond the reduced load, will be treated as a new requisition and shall be considered in accordance with the priority fixed by the Board/Government from time to time.

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State of Uttar Pradesh - Subsection

Section 10(2)(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984