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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(5) in Cyberabad (Metropolitian Area) Police Act, 2004

(5)In section 48 of the Principal Act, in sub-section (1), for the expression " section 161 of the Code of Criminal Procedure, 1898" the expression "section 161 of the Code of Criminal Procedure, 1973" shall be substituted;