Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 26 in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

26. Control by Central Government.

- The Institute shall carry out such directions as may be issued to it from time to time Control by by the Central Government for the efficient administration of this Act. Central Government.