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State of Uttar Pradesh - Section

Section 22 in The Group 'D' Employees Service (U.P.) Rules, 1985

22. Procedure for promotion.

(1)Criterion of promotion in respect of all the posts shall be seniority subject to the rejection of the unfit.
(2)Promotions shall be made within the same establishment from amongst eligible candidates through selection by the Departmental Selection Committee. The constitution of the Department Selection Committee which shall consist of three members shall be in accordance with the orders of Head of the Department.