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[Cites 0, Cited by 0] [Section 11A(2)] [Section 11A] [Entire Act]

State of Odisha - Subsection

Section 11A(2)(a) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975

(a)there shall be a separate zone of consideration for Scheduled Caste and Scheduled Tribe candidates in respect of promotions to Class III posts and within Class III posts;