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[Cites 0, Cited by 0] [Section 386(4)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(4)(b) in The City of Panaji Corporation Act, 2002

(b)compulsory subscription to such fund, whether by deduction from pay or otherwise, by all Corporation officers and servants other than those in the service of the State Government;