Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 345] [Entire Act] State of Rajasthan - Subsection Section 345(1) in Rajasthan Panchayati Raj Rules, 1996 (1)Preparing proposals for opening of new schools so that facility of Primary schools is available to all residents within one kilometre radius.
