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[Cites 0, Cited by 0] [Section 380(1)] [Section 380] [Entire Act]

Union of India - Subsection

Section 380(1)(d) in The Companies Act, 2013

(d)the name and address or the names and addresses of one or more persons resident in India authorised to accept on behalf of the company service of process and any notices or other documents required to be served on the company;