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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Building Rules - 2012

9. Row Type Housing / Row Type Shopping Precincts.

(a)Row Houses shall abut internal roads only.
(b)Minimum site area shall be not less than 1000sq.m.
(c)Minimum size of individual plot shall be 50sq.m.
(d)Maximum plot size shall be 125sq.m.
(e)Number of plots in a row shall not be more than 8.
(f)Separation between two blocks shall not be less than 6 m which may be an open space or an alley/pedestrian plaza.
(g)Only internal staircase is allowed.
(h)Minimum width of internal roads: 9m.
(i)Internal cul-de-sac road 6m with maximum length 50m is allowed.
(j)Minimum open space : 10 % of site area.
(k)Height permissible:
i. Ground + 1 floor or 7m in plot area up to 100sq.m.ii. Ground + 2 floors or 10m in plot area of above 100sq.m.
(l)Minimum setbacks: Front 3m; Rear 1.5m.
(m)The setbacks in a row can be interchangeable.
(n)In case of row type shopping precincts, back to back shops with above front setback of 3m would be allowed.
(o)In case of very large projects more than 5 acres, common amenities and facilities like shopping center, community hall/club house etc. are required to be provided in minimum 5 % of the site area.
(p)In case of Row Type Shopping Precincts, common basement parking in one or more levels would be permissible subject to conditions mentioned in Rule -13.