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State of Maharashtra - Section

Section 71 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

71. Classification of Academic Staff Members.

- Irrespective of the duties of teaching, research and extension education for the time being allotted to an Academic Staff Members of the designation of the post to which he was originally appointed or the post presently held by him, each such member shall hold one of the following ranks as may by an order be specifically allotted by the Vice-Chancellor, namely:-
(i)Principal.
(ii)Head of the Department.
(iii)Professor.
(iv)Associate Professor/Reader.
(v)Assistant Professor.
(vi)Lecturer/Superintendent of Agricultural Schools.
(vii)Sports Officer.
(viii)Demonstrator/Tutor.
(ix)Senior Research Assistant/Agricultural Officer.
(x)Physical Training Instructor.
(xi)Junior Research Assistant/Agricultural Supervisor/Research Assistant.
(xii)Assistant Librarian.
(xiii)College Librarian :
Provided further that, any staff member other than those specified above and having prescribed qualification and drawing pay scale equivalent to any of the rank mentioned above and discharging duties of an academic staff member as mentioned in clause (b) of section 13 shall be designated as an Academic Staff Member.