Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(3) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(3)The names of the elected members shall be intimated by each Local Authority to the Government which shall upon receipt of such names along with other members nominated by it notify the constitution of the Town Vending Committee in each Local Authority.