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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Bihar - Subsection

Section 132(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)the responsible person referred to in rule 121 examines and inspects the work places in a tunnel before the commencement of a work in such tunnel, and at regular intervals thereafter, to ensure safety of the building workers in such tunnel;