Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(vii) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006 (vii)take or cause to be taken such effective steps and measures in cases of major fires, house collapse and other emergencies or calamities;
