National Consumer Disputes Redressal
M/S. Aadharshila Builders & Anr. vs M. Suryanarayana (Died ) Through Lr'S & ... on 3 November, 2017
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI APPEAL EXECUTION NO. 153 OF 2017 (Against the Order dated 06/07/2017 in Complaint No. 24/1998 of the State Commission Telangana) 1. M/S. AADHARSHILA BUILDERS & ANR. THROUGH ITS AUTHORIZED REPRESENTATIVE,SH. RJESH SINGH. R/O. 3-4-714/A, NARAYANA GUDA. HYDERABAD. 2. RAJESH SINGH. S/O. LATE SH. RAMCHANDER SINGH. R/O. 12-1-345/1, DATTA NAGAR, ASIFNAGAR. HYDERABAD-500028 ...........Appellant(s) Versus 1. M. SURYANARAYANA (DIED ) THROUGH LR'S & ORS. R/O. 9-60, VENATESWARA NAGAR, MALKAJGIRI. HYDERABAD 2. M. SATYANARAYANA MOORTHY. S/O. LATE M. SURYANARAYANA. R/O. 9-60, VENATESWARA NAGAR, MALKAJGIRI. HYDERABAD 3. M. MACHI RAJU. S/O. LATE M. SURYANARAYANA. R/O. 9-60, VENATESWARA NAGAR, MALKAJGIRI. HYDERABAD. 4. C.SURYA PADMA KUMARI. S/O. LATE M. SURYANARAYANA. R/O. 9-60, VENATESWARA NAGAR, MALKAJGIRI. HYDERBAD. 5. M. VISWESWARA RAO. S/O. LATE M. SURYANARAYANA. R/O. 9-60, VENATESWARA NAGAR, MALKAJGIRI. HYDERABAD. 6. SMT. SHAKUNTHALAMMA. W/O. GOVINDA REDDY. R/O. H. NO.2-2-1167/8/14, TILAK NAGAR. HYDERABAD-500044 7. SHRI. AALOK C.L. TIWARI. S/O. C.L. TIWARI, 3-4-714/A, NARAYANA GUDA. HYDERABAD. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE D.K. JAIN,PRESIDENT HON'BLE MRS. M. SHREESHA,MEMBER For the Appellant : Mr. Ashutosh Jha, Advocate For the Respondent :
Dated : 03 Nov 2017 ORDER Dismissed as not pressed.
......................J D.K. JAIN PRESIDENT ...................... M. SHREESHA MEMBER