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[Cites 0, Cited by 4] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(3) in The Maharashtra University of Health Sciences Act, 1998

(3)The Grievances Committee shall consist of the following members, namely:-
(a)The Pro-Vice-Chancellor Chairperson
(b)Four members of the Management Council nominated by the Management Council from amongst themselves Members;
(c)The Registrar Member-Secretary.