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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(6) in Telangana Forest Act, 1967

(6)A copy of every order passed under this section shall be furnished to the claimant by the Forest Settlement Officer and another copy shall be forwarded to the forest officer, if any, representing the Forest Department under sub-section (3) of section 4 or where no such officer is appointed, to the Divisional Forest Officer.