Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(2) in Assam Health Service Rules, 1995 (2)If a member fails to join the appointment within the initial 15 days of the receipt of the order or within the extended period as mentioned in Rule 17 but joins later, his seniority shall be determined in accordance with the date joining.
