Bombay High Court
Dr. Ranganath Pandurang Joshi And Ors vs Mr. Hanmant Ganpati Bhosale And Ors on 13 June, 2019
Bench: M.S. Sanklecha, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4989 OF 2018
Dr. Ranganath Pandurang Joshi And Ors. ....Petitioner
V/S
Mr. Hanmant Ganpati Bhosale And Ors. ....Respondent
CORAM : M.S. SANKLECHA & M.S. SONAK, JJ DATE : 13th June, 2019 P.C. :
Registry to verify and place the Petition before the appropriate Court.
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