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Bombay High Court

Dr. Ranganath Pandurang Joshi And Ors vs Mr. Hanmant Ganpati Bhosale And Ors on 13 June, 2019

Bench: M.S. Sanklecha, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4989 OF 2018

 Dr. Ranganath Pandurang Joshi And Ors.                    ....Petitioner
            V/S
 Mr. Hanmant Ganpati Bhosale And Ors.                   ....Respondent

CORAM : M.S. SANKLECHA & M.S. SONAK, JJ DATE : 13th June, 2019 P.C. :

Registry to verify and place the Petition before the appropriate Court.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 05:25:41 :::