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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(ii) in The Orissa Offices of Village Police (Abolition) Act, 1964

(ii)The 1st May, 1965 in respect of all village police in the district of Kalahandi, vide Notification No. 4475-P./17-2-1965, published vide Orissa Gazette 26-2-1965, Part III ;