Calcutta High Court
Eastern Coalfields Ltd vs Union Bank Of India & Ors on 10 June, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1389 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
EASTERN COALFIELDS LTD.
Versus
UNION BANK OF INDIA & ORS.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 10th June, 2010.
Appearance:
Mr. Bijoy Kumar, Adv.
The Court :- Let the matter be listed on June 18, 2010 under the heading "last chance". No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) snn.
A.R.(CR).