Section 11(1)(ii) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(ii)the terms and conditions of the agreement or arrangement or the arrangement under which the migrant workman is recruited or employed;

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