Section 7(2)(c) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(c)it is accompanied by a statement of assets and liabilities prepared in Form No.4 for the period commencing from the date up to which the last account was prepared and ending with the latest practicable date immediately before the making of the declaration duly attested by at least two designated partners; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 7(2)(c) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012