Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] Union of India - Subsection Section 4(3)(d) in The Employment of Children Act, 1938 (d)fails to display a notice containing an abstract of sub-sections (1) and (2) of Sections 3 and 4 as required by Section 3-E,