Section 18(2) in The Gujarat Homoeopathic Act, 1963
(2)The list shall include the following particulars, namely:-(a)the full name, nationality and residential address of the enlisted practitioner;(b)the date of his admission to the list;(c)the qualification, if any, and the date on which he obtained such qualification and the authority which conferred or granted it;(d)his professional address; and(e)such further particulars as may be prescribed.
