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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(q) in The U.P. Co-operative Societies Rules, 1968

(q)"Industrial Society" means a co-operative society the primary object whereof is to manufacture goods itself or to facilitate the manufacturer of goods by its members;
(qq)[ "Primary Urban Co-operative Bank" means a primary co-operative society majority of members whereof are non-agriculturists and the primary object whereof is to accept deposits and to raise funds which it may invest and lend to its members;] [Inserted by Notification No. 4410/XII-C-1-85-7(5)-84-UP A-II-1966-1968 AM(12)-1981, dated 5th December , 1985.]