Delhi High Court - Orders
Amarjeet Sharma vs Serious Fraud Investigation Office on 12 September, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~19&20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2707/2022 and CRL.M.(BAIL) 1101/2022
AMARJEET SHARMA ..... Petitioner
Through: Mr. Ujjwal Jain and Mr. Vineet
Wadhwa, Advocates.
versus
SERIOUS FRAUD INVESTIGATION OFFICE ..... Respondent
Through:Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Advocate.
+ BAIL APPLN. 2709/2022 and CRL.M.(BAIL) 1104/2022
ALKESH SHARMA ..... Petitioner
Through: Mr. Dayan Krishnan, Senior
Advocate with Mr. Arshdeep Singh,
Advocate.
versus
SERIOUS FRAUD INVESTIGATION OFFICE ..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 12.09.2022 CRL. M.A. 18174/2022 (for exemption) in BAIL APPLN. 2707/2022 CRL.M.A. 18185/2022 (for exemption) in BAIL APPLN. 2709/2022
1. Allowed, subject to all just exceptions.
2. The applications are disposed of.
BAIL APPLN. 2707/2022 and CRL.M.(BAIL) 1101/2022 (for interim bail) BAIL APPLN. 2709/2022 and CRL.M.(BAIL) 1104/2022 (for interim bail) Signature Not Verified Digitally Signed By:PRATIMA Signing Date:17.09.2022 14:54:52 -2-
1. Heard learned counsel appearing on behalf of the petitioners.
2. Issue notice.
3. Shri Anurag Ahluwalia, CGSC accepts notice on behalf of the respondent and prays for four weeks' time to file the status report.
4. Mr. Dayan Krishnan, learned senior counsel, on the other hand, submits that the petitioners are in illegal detention after 31.05.2022 and, therefore, this court may consider granting earliest possible date for further consideration of the matters.
5. Keeping in view the submissions made by the learned senior counsel, this court finds it appropriate to grant two weeks' time to the learned CGSC to file the status report.
6. List on 28.09.2022.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 12, 2022/p Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRATIMA Signing Date:17.09.2022 14:54:52