Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in Karnataka Janapada Vishwavidyalaya Act, 2011

1. Short title and commencement.

(1)This Act may be called the Karnataka Janapada Vishwavidyalaya Act, 2011.
(2)It shall be deemed to have come into force with effect from 22nd day of July 2011.