Section 4(2)(c) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(c)The datewise account of wood purchased for sawing and disposal shall be kept in the form prescribed for this purpose in sub-rule (1) of Rule (6).

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