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[Section 5]
[Entire Act]
State of Arunachal Pradesh - Subsection
Section 5(2) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018
| (i) | Deputy Commissioner | - | Chairman |
| (ii) | Town Planner/Asstt. Town Planner | - | Member Secretary |
| (iii) | Sitting MLA of the Town/Area under which theTown/ settlement falls | - | Member |
| (iv) | Zilla Chairperson of the District | - | Member |
| (v) | Chief Councillor/Municipal President of theUrban Local Body | - | Member |
| (vi) | Divisional Forest Officer (DFO) of theDistrict/Territorial | - | Member |
| (vii) | District Land Revenue & Settlement Officer | - | Member |
| (viii) | Chief Municipal Executive Officer/ MunicipalExecutive Officer, ULB | - | Member |
| (ix) | Soil Conservation Officer | - | Member |
| (x) | District Research Officer | - | Member |