Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 35 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 35. Repeal. - The Act for the Registration of Literary Scientific and Charitable Societies in Cochin (Cochin Act II of 1088) is hereby repealed.
