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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The Head of the school where the oral examination is conducted, shall be responsible for making arrangements for oral examinations and for smooth conduct of such examinations.