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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(1)(a) in Tamil Nadu Pension Rules, 1978

(a)If any of the Government dues other than those referred to in rule 70 remain unrealised and unassessed for any reason, die retiring Government servant may be asked to furnish in Form 9 a surety of suitable permanent Government servant.