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State of Telangana - Section

Section 170 in Telangana Panchayat Raj Act, 2018

170. Joint Committee of Mandal Praja Parishad and other local authorities.

- A Mandal Praja Parishad may, and if so required by the Government shall, join with one or more than one other local authority in constituting a joint committee for any purpose for which they are jointly responsible.