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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(30) in The Employees' State Insurance (General) Regulations, 1950

(30)Compound fracture with chronic osteomyelitis
(X)Psychoses(31) Sub-groups under this are listed for clarification(a) Schizophrenia
(b)Endogenous depression
(c)Manic Depressive psychosis (MDF)
(d)Dementia
(XI)Others(32) More than 20% burns with infection/complication