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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(14) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(14)to act as Principal Liaison Officer of the University, for all matters with the State Council, the State Government and Central Government, the Indian Council of Agricultural Research, the University Grants Commission, other Universities and other bodies.